Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

NCT Delhi - Subsection

Section 164(2)(d) in The Delhi Co-operative Societies Rules, 2007

(d)Current account of the Recovery Officer for temporary credit of dues on account and payment to decree-holder;