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State of Rajasthan - Section

Section 119 in Rajasthan Panchayati Raj Rules, 1996

119. Receipt of the cattle to be given.

(1)After impounding the cattle so brought, the pound keeper shall prepare a register in duplicate and shall give the seizer or his agent a copy of such receipt and obtain his signature or thumb mark, as the case may be, on the counterfoil of the receipt book in token of its acknowledgement. Description of each cattle show be noted in the register provided for the purpose.
(2)In case name of the owner of cattle is known, pound keeper may arrange to inform him if convenient.