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Central Administrative Tribunal - Delhi

Vikas Goyal vs National Technical Research ... on 18 January, 2016

                      Central Administrative Tribunal
                       Principal Bench, New Delhi.

                               OA-218/2016

                 New Delhi this the 18th day of January, 2016.

Hon'ble Sh. V. Ajay Kumar, Member (J)
Hon'ble Mr. Shekhar Agarwal, Member (A)


  1. Vikas Goyal, Technical Officer 'A' in NTRO,
     Aged about 39 years,
     S/o Shri Girish Chandra Goyal,
     R/o A-162, S-2, Shalimar Garden Main,
     Sahibabad, Gaziabad - 201005.

  2. Devender Singh, Technical Officer 'A' in NTRO,
     Aged about 37 years,
     S/o Sh. Ramdiya,
     R/o VPO Mohana, Sonepat Haryana-131025.

  3. Dinesh Singh, Technical Officer 'A' in NTRO,
     Aged about 39 years,
     S/o Sh. Sabbal Singh,
     R/o B-39, 2nd Floor, Gali No. 7,
     Shashi Garden, Mayur Vihar, Phase-I,
     Delhi.

  4. Sanjeev Sharma, Technical Officer 'A' in NTRO,
     Aged about 39 years,
     S/o Sh. P. N. Sharma,
     R/o H.P.T-39, Sarojini Nagar,
     Delhi-110023.                                      ...   Applicants

     (By Advocate: Mr. M. K. Bhardwaj)

                                    Versus

     1. The Chairman,
        National Technical Research Organisation (NTRO),
        Government of India, Block-3, Old JNU Campus,
        New Delhi-110067.
                                2                      OA-218/2016




2. Controller of Administration (COA),
   National Technical Research Organisation (NTRO),
   Government of India, Block-3, Old JNU Campus,
   New Delhi-110067.

3. Acting Director (Establishment/ Pers.),
   National Technical Research Organisation (NTRO),
   Block-3, Old JNU Campus,
   New Delhi-110067.

4. Deputy Director (Estt) and Head of Office
   National Technical Research Organisation (NTRO),
   Block-3, Old JNU Campus,
   New Delhi-110067.

5. Sh. Rajiv Chauhan, Technical Officer 'A',
   (Through Respondent No. 1),
   National Technical Research Organisation (NTRO),
   Block-3, Old JNU Campus,
   New Delhi-110067.

6. Sh. B. N. Pradhan, Technical Officer 'A',
   (Through Respondent No. 1),
   National Technical Research Organisation (NTRO),
   Block-3, Old JNU Campus,
   New Delhi-110067.

7. Sh. M.M. Lohani, Technical Officer 'A',
    (Through Respondent No. 1),
   National Technical Research Organisation (NTRO),
   Block-3, Old JNU Campus,
   New Delhi-110067.
8. Sh. U. V. Bhaskar, Technical Officer 'A',
    (Through Respondent No. 1),
   National Technical Research Organisation (NTRO),
   Block-3, Old JNU Campus,
   New Delhi-110067.

9. Sh. Pallav Aggarwal, Technical Officer 'A',
    (Through Respondent No. 1),
                                      3                        OA-218/2016


          National Technical Research Organisation (NTRO),
          Block-3, Old JNU Campus,
          New Delhi-110067.

       10. Sh. Ajay Kumar Tripathi, TO 'A',
          (Through Respondent No. 1),
          National Technical Research Organisation (NTRO),
          Block-3, Old JNU Campus,
          New Delhi-110067.

       11. Sh. Ajay Kumar, Technical Officer 'A',
           (Through Respondent No. 1),
           National Technical Research Organisation (NTRO),
           Block-3, Old JNU Campus,
           New Delhi-110067.                      ...         Respondents


                                ORDER (ORAL)

Mr. V. Ajay Kumar, Member (J) Learned counsel for the applicants seeks leave of this Tribunal to withdraw the OA with liberty to file a better OA, in accordance with law. Accordingly, the OA is dismissed as withdrawn with liberty as aforesaid. No costs.





(Shekhar Agarwal)                                    (V. Ajay Kumar)
   Member (A)                                         Member (J)
/ns/
 4   OA-218/2016