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State of Tamilnadu - Section

Section 12A in Rules for the Grant of Recognition and Aid to Elementary Schools

12A.

Trained teachers of the higher elementary grade who have passed the Matriculation or who holds, completed Secondary School-Leaving Certificates qualifying them for admission to University course of studies or to the examination conducted by the Tamil Nadu Public Service Commission for selection of eligible candidates for clerical posts and who hold certificates issued by the Headmasters of Basic Training Schools of having satisfactorily undergone training in Basic Training Schools for a period not less than three or five months as the case may be, shall be considered as Secondary grade trained teachers so long as they are employed in Basic schools.