Bombay High Court
Shirish Govind Ketkar vs State Of Maharashtra Through Chief ... on 27 August, 2024
Bench: Nitin Jamdar, M. M. Sathaye
Board Sr.No.:-83
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 913 OF 2024
Ajay Vasantrao Naik ....PETITIONER
V/S
State Of Maharashtra Though The Chief ....RESPONDENT
Secretary Govt.
WITH WRIT PETITION LODGING NO. 26569 OF 2024 Vijay Kondiba Shikhare ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26560 OF 2024 Shailesh Premshankar Dixit ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26565 OF 2024 Maruti Tukaram Killedar ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH CONTEMPT PETITION IN WRIT PETITION NO. 47 OF 2024 Page 1/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 ::: In WRIT PETITION 1364 OF 2021 Dilip Sahebrao Yevale ....PETITIONER V/S Vijay Singhal General Manager ,brihan Mumbai ....RESPONDENT Electric Supply And Transport Undertaking Of Mcgm WITH WRIT PETITION NO. 1212 OF 2023 Sanjay Shankar Sakhalkar ....PETITIONER V/S Mumbai Corporation Of Greater Mumbai And....RESPONDENT Anr WITH WRIT PETITION LODGING NO. 26559 OF 2024 Shashikant Pandurang Chodhary ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26557 OF 2024 Bhaskar Laxman Redekar ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26562 OF 2024 Makarand Digambar Walawalkar ....PETITIONER Page 2/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 ::: V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION NO. 871 OF 2023 Premchandra Yadav Bhirud ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
....RESPONDENT WITH WRIT PETITION NO. 1018 OF 2023 Anil Tryambak Patil ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1036 OF 2023 Vilasrao Bapurao Metkari ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH Page 3/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 ::: WRIT PETITION NO. 1137 OF 2023 Ajay Ramakant Sinkar ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1127 OF 2023 Vasant Bhaskar Zambare ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH CONTEMPT PETITION IN WRIT PETITION NO. 64 OF 2024 In WRIT PETITION 1364 OF 2021 Mangesh Krishna Pednekar ....PETITIONER V/S Anil Diggikar ....RESPONDENT WITH WRIT PETITION NO. 3523 OF 2022 Chitra Narayanan ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 647 OF 2023 Page 4/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 ::: Suchita Umesh Malap ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION NO. 870 OF 2023 Ramakant Dnyandeo Mane ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 881 OF 2023 Pamela Caroline Albert Dsouza ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 917 OF 2023 Vasudevan Madhavan Nair ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 970 OF 2023 Ashok Jagannathrao Jawker ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
Page 5/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 :::WITH WRIT PETITION NO. 957 OF 2023 Dinkar Damodar Waghulde ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 1012 OF 2023 Shivaji Pandurang Karande ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1016 OF 2023 Shashikant Gopalrao Dhisle ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1032 OF 2023 Shashikant Dhonduram Shirke ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1033 OF 2023 Page 6/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 ::: Kamalakar Mahadeo Kadam ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1053 OF 2023 Ganpat Bhaurao Khavare ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1052 OF 2023 Sunil Ramchandra Deshpande ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1057 OF 2023 Ravindra Baburao Avhad ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 1165 OF 2023 Ankush Shivram Dalvi ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And Page 7/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 ::: Anr WITH WRIT PETITION NO. 1164 OF 2023 Devidas Rajaram Pawar ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 1183 OF 2023 Mohd. Yusuf Umer Shaikh ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Another WITH WRIT PETITION NO. 1343 OF 2023 Pradeep Prabhakar Kulkarni ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 1743 OF 2024 Shirish Govind Ketkar ....PETITIONER V/S State Of Maharashtra Through Chief Secretary....RESPONDENT Govt Of Maharshtra WITH ....RESPONDENT Page 8/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 ::: WRIT PETITION NO. 2443 OF 2024 Sunil Gangram Jadhav ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION LODGING NO. 26568 OF 2024 Ashok Kisan Narwade ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26567 OF 2024 Girish Pandharinath Patkar ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26564 OF 2024 Surendra Kashiram Sonawane ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26554 OF 2024 Kishor Damodar Wakle ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH Page 9/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 ::: WRIT PETITION LODGING NO. 26553 OF 2024 Ashok Laxman Gharat ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26571 OF 2024 Sadanand Sakharam Sawant ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26570 OF 2024 Varsha Deepak Tambe ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26572 OF 2024 Prabhakar Bhaskar Khale ....PETITIONER V/S Municipal Corporation Of Greate Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26573 OF 2024 Shashikant Chandrakant Gawde ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH Page 10/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 ::: WRIT PETITION LODGING NO. 26574 OF 2024 Jitendra Vithal Gadekar ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION LODGING NO. 26575 OF 2024 Harishchandra Tukaram Patil ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26576 OF 2024 Narendra Laxman Khekade ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION LODGING NO. 26577 OF 2024 Dattatray Keshav Lambhate ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 26578 OF 2024 Nitin Raoji Joshi ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT Page 11/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 ::: WITH WRIT PETITION NO. 1182 OF 2023 Murtaza Yahya Shethwala ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION LODGING NO. 15029 OF 2024 Ravindranath Keshav Magare ....PETITIONER V/S State Of Maharashtra Th. Chief Secretary ....RESPONDENT WITH WRIT PETITION NO. 1024 OF 2023 Dilip Genu Kasle ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 1034 OF 2023 Savita Chandrakant Kini ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1041 OF 2023 Rajendra Babu Kanade ....PETITIONER Page 12/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 ::: V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1114 OF 2023 Prasad Kedarnath Dharankar ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1173 OF 2023 Deepak Kanhaiyalal Shimpi ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 3536 OF 2022 Ramesh Appu Prabhu ....PETITIONER V/S Municipal Corporatio Of Greater Mumbai And....RESPONDENT Anr WITH WRIT PETITION NO. 650 OF 2023 Gurudas Pandurang Pawar ....PETITIONER V/S Municipal Corporation Of Gr.mumbai And Anr ....RESPONDENT Page 13/14 ::: Uploaded on - 27/08/2024 ::: Downloaded on - 28/08/2024 10:53:53 ::: WITH WRIT PETITION NO. 1170 OF 2023 Samir Suryakant Gharat ....PETITIONER V/S Municipal Corporation Of Gr. Mumbai And Anr.
....RESPONDENT WITH WRIT PETITION NO. 3644 OF 2022 Vijay Sakharam Kadam ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 27th August, 2024 P.C. :
Due to paucity of time the matter is adjourned to 13/12/2024 In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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