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[Cites 0, Cited by 0] [Section 7A(2)] [Section 7A] [Entire Act]

State of West Bengal - Subsection

Section 7A(2)(a) in The West Bengal Scheduled Castes And Scheduled Tribes (Identification) Act, 1994

(a)if such record is available with the authority, it shall verify the application with such record, and if the statements relating to the certificate made in the application are true and correct, or