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[Cites 0, Cited by 0] [Section 10A(6)] [Section 10A] [Entire Act]

State of West Bengal - Subsection

Section 10A(6)(d) in The Jadavpur University Act, 1981

(d)has wilfully omitted or refused to carry out the provisions of this Act or has committed breach of any of the terms and conditions of the service contract or has abused or misused the powers vested in him or if the continuance in the office of the Pro-vice-Chancellor is detrimental to the interest of the University; or