Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 4 in THE KERALA UNIVERSITY OF DIGITAL SCIENCES, INNOVATION AND TECHNOLOGY ACT, 2021

4. Objects of the University.—

The objects of the University shall be as follows, namely:—
(a)to facilitate and promote post graduate education, research, training and consultancy works in information technology and its multidisciplinary applications;
(b)to support creation of high quality human resources in the field of digital technology through variety of education and research programs, skill development initiatives and industry relevant courses;
(c)to achieve excellence in digital technology and matters connected therewith or incidental thereto;
(d)to create a paradigm shift in the way of information technology and digital technologies that can be used for improving the delivery of services in selected domains;
(e)to enable industrial sector to develop futuristic products, innovations and services;
(f)to create an impact on the fellow academic community in India and abroad; and
(g)to attract best minds of the world and to be completely globally integrated.