Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 33] [Entire Act] Union of India - Section Section 19 in The Insurance Act, 1938 19. Abstract of proceedings of general meetings Every insurer, being a company or body incorporated under any law for the time being in force in India, shall furnish to the Authority
