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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(4)(c) in Assam Co-Operative Societies Act, 2007

(c)the certificate of registration and the original bye-laws of the cooperative society which is formed as a result of amalgamation, signed and sealed by the Registrar, is issued under Section 11.