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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(10) in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998

(10)The column No.9 Composite value is provided for mentioning the Sq.ft.rate applicable for Apartments/Flats/Portion of a Multistoried Building or part of Such-Structure in that locality.[Form - II [Substituted for forms I, I-A,II by G.O. Ms. No. 720, Rev. (Regn.I), Dept. 30-7-2010, w.e.f. 1-8-2010.]](Rule 7)Market Value Guide Lines (Urban Properties)
A. Name of the Revenue District: D. Effective Date of Revision:
B. Name of the Registration District: E. District code:
C. Name of the SRO: F. SRO Code:
Sl. No. Habitation Ward Block Door No. Bi-Number Unit Rate Per Sq. Yd. Composite Value per Sq. Ft. Remarks
(1) (2) (3) (4) (5) (6) (7) (8) (9)
Guidelines: