Bombay High Court
The Pr. Commissioner Of Income Tax-6 vs The Solapur District Central Co-Op. ... on 22 January, 2019
Bench: Akil Kureshi, M.S. Sanklecha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1000 OF 2016
The Pr. Commissioner Of Income Tax-6 ....Appellants
V/S
The Solapur District Central Co-op. Bank Ltd. ....Respondent
Mr Tejveer Singh for Appellant Mr Ruturaj Gurjar for Respondent CORAM : AKIL KURESHI & M.S. SANKLECHA, JJ DATE : 22nd January, 2019 P.C. :
At the request of learned Advocate for the Revenue, Stand over to 29/01/2019.
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