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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(2) in The Punjab Municipal Act, 1999

(2)The Municipal Corporation shall, in the prescribed manner, also elect two of its elected Councillors to be the Senior Deputy Mayor and the Deputy Mayor :Provided that the elections of the Senior Deputy Mayor and the Deputy Mayor shall be held separately.