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State of Madhya Pradesh - Section

Section 9 in The M.P. State Veterinary Council Rules, 1993

9. State Veterinary Register.

- The State Council, hail as provided for under Section 44 of the Act maintain a State Veterinary register for Madhya Pradesh in Form VIII containing the names and other relevant particulars of the persons possessing the recognised veterinary' qualifications and registered with the State Council under the Act.