Supreme Court - Daily Orders
S. Natesan vs Athappan (Dead) By Lrs on 29 November, 2021
Bench: Hemant Gupta, V. Ramasubramanian
ITEM NO.28 Court 11 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24329/2017
(Arising out of impugned final judgment and order dated 27-01-2017
in SA No. 389/2011 passed by the High Court Of Judicature At
Madras)
S. NATESAN Petitioner(s)
VERSUS
ATHAPPAN (DEAD) BY LRS & ORS. Respondent(s)
Date : 29-11-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. G. Sivabalamurugan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the petitioners seeks leave to withdraw this Special Leave Petition as the parties have settled the matter out of Court.
The Special Leave Petition is, accordingly, dismissed as withdrawn.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2021.11.30
16:45:43 IST
Reason: