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State of Rajasthan - Section

Section 33 in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981

33. Notice of disbursement of wages.

- A notice showing the wage period and the place and time of disbursement of wages shall be displayed at the place of work and a copy be sent by the Contractor to the Principal Employer under acknowledgment.