Section 6(1)(b) in The Orissa Mining and Geology Service Rules, 1976

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(b) in The Orissa Mining and Geology Service Rules, 1976

(b)Promotion to [Group-B] [Substituted vide O.G.No. 4 dated 26.1.2007.] posts in the Mineral Administration Wing shall ordinarily be made from among the officers holding the following posts and have completed five years of service in the said posts, namely :

(i)Assistant Mining Officer;

(ii)Chief Surveyor; and

(iii)Such other posts as may be declared by Government from time to time to be of equivalent status :

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State of Odisha - Subsection

Section 6(1)(b) in The Orissa Mining and Geology Service Rules, 1976