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Delhi High Court - Orders

Oriental Insurance Co Ltd vs Salma Begum & Ors on 22 August, 2022

                           $~2 to 4
                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                           +     MAC.APP. 902/2018 & CM APPL. 41801/2018 (Stay), CM APPL.
                                 4560/2022 (Vacation of stay)

                                 ORIENTAL INSURANCE CO LTD              ..... Appellant
                                              Through: Mr. Sunder Prakash Jain, Advocate
                                                   versus
                                 SALMA BEGUM & ORS                               ..... Respondents
                                                   Through:    Mr. Shekhar Aggarwal, Advocate
                           (3)
                           +     MAC.APP. 909/2018 & CM APPL. 41940/2018 (Stay), CM APPL.
                                 4567/2022(Vacation of stay)

                                 ORIENTAL INSURANCE CO LTD                ..... Appellant

                                                   Through:    Mr. Sunder Prakash Jain, Advocate
                                                   versus
                                 SABA & ORS                                      ..... Respondents
                                                   Through:    Mr. Shekhar Aggarwal, Advocate
                           (4)
                           +     MAC.APP. 910/2018 & CM APPL. 41943/2018 (Stay), CM APPL.
                                 4555/2022(Vacation of stay)
                                 ORIENTAL INSUARANCE CO LTD                      ..... Appellant
                                                   Through:    Mr. Sunder Prakash Jain, Advocate
                                                   versus
                                 RESHMA ANSARI & ORS                             ..... Respondents
                                                   Through:    Mr. Shekhar Aggarwal, Advocate



Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:26.08.2022
12:46:26
                                  CORAM:
                                 HON'BLE MR. JUSTICE GAURANG KANTH
                                                     ORDER

% 22.08.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).

It is stated by the learned counsel of the respondents that they have filed the cross appeals bearing Nos. MAC.APP. 1044/2018, MAC.APP. 1073/2018 and MAC.APP. 1080/2018 which are pending adjudication and shown in regular category before the roster bench. He further requests that the cross appeals be heard together along with the present batch of matters.

Learned counsel for the appellants have no objection for the same. Listed appeals pertain to the year 2018. Registry is directed to list the present appeals alongwith MAC.APP. 1044/2018, MAC.APP. 1073/2018 and MAC.APP. 1080/2018 before the roster bench on 26.09.2022.

GAURANG KANTH, J AUGUST 22, 2022 ms Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:26.08.2022 12:46:26