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State of Nagaland - Section

Section 40 in The Nagaland University Act, 1989

40. Filling of casual vacancies.

- All casual vacancies among the members (other than ex officio members) of any authority or other body of the University shall be filled, as soon as may be, by the person or body who appointed, co-opted the member whose place has become vacant and person appointed, co-opted the member whose place has become vacant and person appointed co-opted to a casual vacancy shall be a member of such authority or body for the residue of the term for which the person whose place he fills would have been a member.