Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 43(2)] [Section 43] [Entire Act] State of Gujarat - Subsection Section 43(2)(a) in The Gujarat Secondary and Higher Secondary Education Act, 1972 (a)wilfully communicates any such particulars to any person other than a person to whom he is authorised to communicate; or