Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(3) in The Tobacco Board, Rules, 1976 (3)Payment by or on behalf of the Board shall be made in cash or by cheque drawn against the current account of the Board.Chapter - V Powers of The Board, the Chairman, The Executive Director and the Secretary
