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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(XV) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(XV)to accept on behalf of the University, trusts, bequests, donations and transfers of any movable or immovable property to the University;