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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

NCT Delhi - Subsection

Section 60(2)(f) in The Delhi Development Authority Act, 1957

(f)all suits, prosecutions and other legal proceedings instituted or which might have been instituted by, for or against the Delhi Improvement Trust or the Delhi Development (Provisional) Authority may be continued or instituted by, for or against the Authority.