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State of Uttar Pradesh - Section

Section 17 in The Group 'D' Employees Service (U.P.) Rules, 1985

17. [ Recruitment to be made every year. [Substituted by Notification No. 20/7/1986-Karmik-2 (1), dated September 8, 1986 (w.e.f. 1-7-1986), published in U.P. Gazette, Part 1 (Ka), dated 4th October, 1986.]

- Selection for recruitment under these rules shall be made every year or as and when necessary.]