Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Maharashtra - Subsection Section 90(g) in Nagpur Improvement Trust Act, 1936 (g)for the management, use and regulation of [buildings] [Substituted for 'dwelling' by Central Provinces and Berar Act, VII of 1944, section 13.] constructed under any improvement scheme ;
