Delhi High Court - Orders
M/S Integrated Project Logistics ... vs Shri Virender Singh Khati on 16 April, 2024
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 274/2022
M/S INTEGRATED PROJECT LOGISTICS PRIVATE LIMITED
THROUGH MR. MANOJ ROY DIRECTOR ..... Petitioner
Through: Mr. Sanjay Bansal, Adv.
versus
SHRI VIRENDER SINGH KHATI ..... Respondent
Through: None
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 16.04.2024
1. Re-notify on 03rd September, 2024.
BY ORDER COURT MASTER APRIL 16, 2024/kr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/05/2024 at 21:45:25