Madhya Pradesh High Court
Nahelal Patel vs Mahendra And Mahendra Financial ... on 11 September, 2025
1 MCRC-37848-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 37848 of 2025
(NAHELAL PATEL Vs MAHENDRA AND MAHENDRA FINANCIAL SERVICES LTD. )
Dated : 11-09-2025
Shri Vivek Shukla - Advocate for the applicant.
On 28.08.2025 this Court has ordered to issue notice to respondent on
payment of P.F. within seven working days, returnable within six weeks.
Learned counsel for applicant submits that he has already paid P.F. on 04.09.2025 and notice will be issued to respondent by the Registry, therefore this case is wrongly listed today.
Registry is directed to list this case as per order dated 28.08.2025. Interim relief shall continue till next date of hearing.
(PRAMOD KUMAR AGRAWAL) JUDGE mohsin Signature Not Verified Signed by: MOHD MOHSIN QURESHI Signing time: 12-09-2025 17:33:00