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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(2)(i) in The Howrah Improvement Act, 1956

(i)cause the said notice to be published weekly for two consecutive weeks in the Official Gazette and in local newspapers, and in such other manner as the Board may direct, and