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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(1)Every appeal under the Act and these Rules shall be preferred in the form set out in Schedule XIII and shall be accompanied by a copy of the order appealed against.