Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Telangana - Section Section 2 in Telangana Survey and Boundaries Act, 1923 2. Repeal. - The Madras Survey and Boundaries Act, 1897 is hereby repealed.
