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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(g) in Madhya Pradesh Investment Region Development and Management Act, 2013

(g)constructing, altering and maintaining public streets, culverts and boundary marks, drains, sewers and providing public facilities for drinking water;