Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Tamilnadu - Subsection Section 38(viii) in General Statutes of the Dr. M.G.R. Medical University (viii)Amendments of a purely verbal or formal kind which in the opinion of the Chairman, do not affect, the sense or import of the motion to which they refer.
