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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(6) in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

(6)The office of the Forum Chairman or the authorized officer/official will acknowledge the grievance received, indicating the registration number and the date.