Section 27A(2)(c) in The Bombay Secondary School Certificate Examination Act, 1948

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State of Gujarat - Subsection

Section 27A(2)(c) in The Bombay Secondary School Certificate Examination Act, 1948

(c)retains such document in his possession or control when he has no right to retain it or where it is contrary to his duty to retain it or wilfully fails to comply with any direction issued by lawful authority with regard to the return or disposal of such document, or

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State of Gujarat - Subsection

Section 27A(2)(c) in The Bombay Secondary School Certificate Examination Act, 1948