Delhi High Court - Orders
Rukhsar Ahmad And Anr vs Union Of India And Ors on 28 February, 2020
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~7 to 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5535/2019 & CM APPL. 24290/2019
RUKHSAR AHMAD AND ANR. ..... Petitioners
Through: Mr. Chittaranjan with Mr. J.P. Singh
and Mr. Sumit Dixit, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Arnar Nath Singh, Advocate for
respondent no. 1/UOI.
Mr. T. Singhdev with Mr. Michelle B.
Das, Advocates for respondent/MCI.
Mr. Kirtiman Singh, Advocate for
respondent/NBE.
+ W.P.(C) 5643/2019 & CM APPL. 25813/2019
ASHISH VERMA ..... Petitioner
Through: Mr. Dinesh Singh Chaudhary,
Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Arnar Nath Singh, Advocate for
respondent no. 1/UOI.
Mr. T. Singhdev with Mr. Michelle B.
Das, Advocates for respondent/MCI.
Mr. Kirtiman Singh, Advocate for
respondent/NBE.
W.P.(C) 5535/2019 & Conn. page 1 of 3
+ W.P.(C) 5649/2019 & CM APPL. 25921/2019
AVINASH KUAMR GUPTA ..... Petitioner
Through: Mr. Dinesh Singh Chaudhary,
Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Arnar Nath Singh, Advocate for
respondent no. 1/UOI.
Mr. T. Singhdev with Mr. Michelle B.
Das, Advocates for respondent/MCI.
Mr. Kirtiman Singh, Advocate for
respondent/NBE.
+ W.P.(C) 5653/2019 & CM APPL. 25922/2019
PRASHANT MISHRA ..... Petitioner
Through: Mr. Dinesh Singh Chaudhary,
Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Arnar Nath Singh, Advocate for
respondent no. 1/UOI.
Mr. T. Singhdev with Mr. Michelle B.
Das, Advocates for respondent/MCI.
Mr. Kirtiman Singh, Advocate for
respondent/NBE.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 28.02.2020 W.P.(C) 5535/2019 & Conn. page 2 of 3
1. At request of counsel for the parties, renotify the captioned matters on 25.08.2020.
2. Counsel for the parties will complete pleadings in the matter before the next date of hearing.
RAJIV SHAKDHER, J FEBRUARY 28, 2020 c W.P.(C) 5535/2019 & Conn. page 3 of 3