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Delhi High Court - Orders

Rukhsar Ahmad And Anr vs Union Of India And Ors on 28 February, 2020

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

$~7 to 10
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 5535/2019 & CM APPL. 24290/2019
       RUKHSAR AHMAD AND ANR.                            ..... Petitioners
                            Through:   Mr. Chittaranjan with Mr. J.P. Singh
                                       and Mr. Sumit Dixit, Advocates.

                            versus

       UNION OF INDIA AND ORS.                   ..... Respondents
                     Through: Mr. Arnar Nath Singh, Advocate for
                               respondent no. 1/UOI.
                               Mr. T. Singhdev with Mr. Michelle B.
                               Das, Advocates for respondent/MCI.
                               Mr. Kirtiman Singh, Advocate for
                               respondent/NBE.

+      W.P.(C) 5643/2019 & CM APPL. 25813/2019
       ASHISH VERMA                                      ..... Petitioner
                            Through:   Mr. Dinesh Singh Chaudhary,
                                       Advocate.


                            versus

       UNION OF INDIA AND ANR.                  ..... Respondents
                     Through: Mr. Arnar Nath Singh, Advocate for
                              respondent no. 1/UOI.
                              Mr. T. Singhdev with Mr. Michelle B.
                              Das, Advocates for respondent/MCI.
                              Mr. Kirtiman Singh, Advocate for
                              respondent/NBE.


W.P.(C) 5535/2019 & Conn.                                       page 1 of 3
 +      W.P.(C) 5649/2019 & CM APPL. 25921/2019
       AVINASH KUAMR GUPTA                              ..... Petitioner
                            Through:   Mr. Dinesh Singh Chaudhary,
                                       Advocate.


                            versus

       UNION OF INDIA AND ANR.                   ..... Respondents
                     Through: Mr. Arnar Nath Singh, Advocate for
                               respondent no. 1/UOI.
                               Mr. T. Singhdev with Mr. Michelle B.
                               Das, Advocates for respondent/MCI.
                               Mr. Kirtiman Singh, Advocate for
                               respondent/NBE.

+      W.P.(C) 5653/2019 & CM APPL. 25922/2019
       PRASHANT MISHRA                                  ..... Petitioner
                            Through:   Mr. Dinesh Singh Chaudhary,
                                       Advocate.

                            versus

       UNION OF INDIA AND ANR.                  ..... Respondents
                     Through: Mr. Arnar Nath Singh, Advocate for
                              respondent no. 1/UOI.
                              Mr. T. Singhdev with Mr. Michelle B.
                              Das, Advocates for respondent/MCI.
                              Mr. Kirtiman Singh, Advocate for
                              respondent/NBE.

       CORAM:
       HON'BLE MR. JUSTICE RAJIV SHAKDHER
                    ORDER
       %            28.02.2020
W.P.(C) 5535/2019 & Conn.                                      page 2 of 3

1. At request of counsel for the parties, renotify the captioned matters on 25.08.2020.

2. Counsel for the parties will complete pleadings in the matter before the next date of hearing.

RAJIV SHAKDHER, J FEBRUARY 28, 2020 c W.P.(C) 5535/2019 & Conn. page 3 of 3