Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(2) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990 (2)All moneys belonging to the Fund shall be deposited in one or more nationalised banks in such manner as the Corporation may decide.
