Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Odisha - Subsection Section 17(10) in The Wild Life (Protection) (Orissa) Rules, 1974 (10)Any mancha or pit constructed for purpose of hunting shall immediately be dismantled or filled on the completion of hunting.
