Section 154(1)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

[Cites 0, Cited by 0] [Section 154(1)] [Section 154] [Entire Act]

(b)on the Anchal Samiti, shall be forwarded to the Zilla Parish ad or the prescribed authority by the Anchal Samiti; and

Legal Document View