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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(8)(j) in Himachal Pradesh Apartment Ownership Act, 1978

(j)"owner" in relation to a property or part thereof or an apartment, includes, for the purposes of this Act excepting the provisions of sub-section (1) of section 5 thereof, a lessee of such property or part or of such apartment, where the lease is for a period of twenty years or more;