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[Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(9)(ll) in The M.P. Factories Rules, 1962

(ll)Ramps with a slope of not more than 1 into 10 may be substituted for the requirements of staircase. For all slopes exceeding I to 10 and wherever the use is such as to involve danger of slipping, the ramp shall be surface with non-slipping material.