Madhya Pradesh High Court
Chetan Singh vs The State Of Madhya Pradesh on 10 November, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-16749-2020 The High Court Of Madhya Pradesh WP-16749-2020 (CHETAN SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 3 Jabalpur, Dated : 10-11-2020 Heard through Video Conferencing. Shri A.P. Singh, learned counsel for the petitioner. As prayed by Shri J.S. Hora, learned Panel Lawyer for the State, list this matter on 18.11.2020.
Interim relief, if any, shall remain in operation till next date of hearing.
(SUJOY PAUL) JUDGE YS Signature Not Verified SAN Digitally signed by YOGESH KUMAR SHRIVASTAVA Date: 2020.11.10 16:20:56 IST