Section 2(l) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994
(l)"pre-natal diagnostic test" means a test or analysis of amniotic fluid, chorionic villi, blood or any tissue of a pregnant woman carried out in a genetic clinic or genetic laboratory in order to detect genetic or metabolic disorders or chromosomal abnormalities or certain cogenital anomalies or haemoglobinopathies or sex-linked diseases;
