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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(11) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

(11)The lessee shall not undertake any work that may damage or reduce the yield of salt from the leased area or destroy its future capacity of salt production.