Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 7th in Uttarakhand Self Reliant Co-Operatives Act, 2003 7th. Principle: Concern for Community Co-operatives work for the sustainable development of their communities through policies approved by their members.
