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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7) in Amaravati Land Allotment Rules, 2017

7.1Demarcation of Plots/Lands : The Authority before commencing the process of allotment shall demarcate the Plots/Lands to be allotted through the appropriate cadastral survey system and identify them by assigning a unique number.