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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

State of West Bengal - Subsection

Section 11A(6) in The Bengal Medical Act, 1914

(6)As often as the office of the President becomes vacant by his death or under sub-section (5), the Council shall at a special meeting to be called for the purpose within one month of the vacancy, recommend in such manner as may be prescribed by rule made in this behalf under section 33, the names of three persons for the purpose of this sub-section; and the State Government shall nominate another President from such persons.