Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(c) in Haryana Electricity Regulatory Commission (Fines and Charges) Regulations, 2000 (c)the loss or degree of harassment caused to any person(s) as a result of the non-compliance or violation; and
