Section 14(1) in Rajasthan Agricultural University Act, 1962
(1)On the recommendation of the [Selection Committee appointed in the manner prescribed], [Substituted, by Act No. 21 of 1963 dated 28-10-1963.] the Board may appoint any one or more of the following officers, namely :-(i)the Comptroller,(ii)the Estate Officer, and(iii)the Dean of Student Welfare.
