Madhya Pradesh High Court
Ghasiram vs The State Of Madhya Pradesh on 16 February, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 The High Court Of Madhya Pradesh CRA No. 4268 of 2021 (GHASIRAM Vs THE STATE OF MADHYA PRADESH) Gwalior, Dated : 16-02-2022 List along with Cra.7730.2021.
(ROHIT ARYA) (SATISH KUMAR SHARMA)
JUDGE JUDGE
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PAWAN
Digitally signed by PAWAN DHARKAR
DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, DHARK st=Madhya Pradesh, 2.5.4.20=5da1b3ce5c6aee672b1f51a5cff 5661c113046ab7ebb8031c36dcac4472c 040a, pseudonym=22FE9CB9F7CF0345E7FFAC AR 9031E38DF6A29B4C10, serialNumber=C72B9531562BC6028F5D 6E42E82477C85878470B30E4A7672CCA 523E83C0BCB9, cn=PAWAN DHARKAR Date: 2022.02.16 16:06:07 +05'30'