Section 89(3) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003
(3)Nomination of non-official members :-(a)Nomination of the non-official members of District Advisory Board shall be made by the concerning Collector of the district.(b)The tenure of the non-official members shall be for a period of 3 years. The non-official member may be terminated by the Collector after giving reasonable opportunity.
